Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 9 in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

9. If your contest election from more than one constituency, you are required to maintain and lodge a separate account of your election expenditure in respect of each such constituency.