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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

(2)The Government shall constitute an Advisory Committee for the State consisting of not less than six members as may be notified by Government from time to time ;Provided that not more than one-third of such members shall be from amongst persons who are growers of Kendu leaves.