Patna High Court - Orders
Kunal Saroj vs The State Of Bihar on 13 May, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7514 of 2024
======================================================
M/S Shri Ohm Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17219 of 2022
======================================================
M/s Om Sai Engicons
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4821 of 2024
======================================================
The Management Premier Energies Limited (CIN-
U40106TG1995PLC019909)
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7930 of 2024
======================================================
The Management, Surya International Enterprise Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8044 of 2024
======================================================
The Management,
... ... Petitioner/s
Versus
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
2/15
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15056 of 2024
======================================================
M/s Ghanshyam Lal
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15329 of 2024
======================================================
Uma Shankar Singh
... ... Petitioner/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15350 of 2024
======================================================
M/S B. Rai Construction Company,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15644 of 2024
======================================================
M/s Jyoti Tubewell, Proprietor-Sudhir Prasad Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18056 of 2024
======================================================
Greenworld Solarwares (P) Ltd,
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
3/15
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18238 of 2024
======================================================
Greenworld Solarwares (P) Ltd,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18462 of 2024
======================================================
M/S Shree Telfab Industries Private Ltd.,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18478 of 2024
======================================================
Greenworld Solarwares (P) Ltd,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18880 of 2024
======================================================
Ramandeep Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19105 of 2024
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
4/15
======================================================
Katyaini Infratech Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19115 of 2024
======================================================
Ashok Kumar Jha,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19184 of 2024
======================================================
M/s Preeti Engineering
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 64 of 2025
======================================================
Turbotech Infranet Private Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 125 of 2025
======================================================
Ashok Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
5/15
with
Letters Patent Appeal No. 205 of 2025
In
Civil Writ Jurisdiction Case No.18880 of 2024
======================================================
The State of Bihar
... ... Appellant/s
Versus
Ramandeep Kumar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 206 of 2025
In
Civil Writ Jurisdiction Case No.15350 of 2024
======================================================
The State of Bihar
... ... Appellant/s
Versus
M/s B. Rai Construction Company,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 212 of 2025
In
Civil Writ Jurisdiction Case No.15644 of 2024
======================================================
The State of Bihar
... ... Appellant/s
Versus
M/s Jyoti Tubewell, Proprietor- Sudhir Prasad Sinha,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 214 of 2025
In
Civil Writ Jurisdiction Case No.19115 of 2024
======================================================
The State of Bihar
... ... Appellant/s
Versus
Ashok Kumar Jha
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
6/15
Letters Patent Appeal No. 215 of 2025
In
Civil Writ Jurisdiction Case No.19105 of 2024
======================================================
The State of Bihar
... ... Appellant/s
Versus
Katyaini Infratech Pvt. Ltd.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 264 of 2025
In
Civil Writ Jurisdiction Case No.18462 of 2024
======================================================
The State of Bihar through the Chief Secretary,
... ... Appellant/s
Versus
M/S Shree TelFab Industries Private Ltd.,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 889 of 2025
======================================================
M/s Astha Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 890 of 2025
======================================================
M/S Shankar Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1383 of 2025
======================================================
R.K. Enterprises,
... ... Petitioner/s
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
7/15
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1467 of 2025
======================================================
Arun Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1676 of 2025
======================================================
Arun Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2286 of 2025
======================================================
ARPITA INFRASTRUCTURES PVT. LTD.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2384 of 2025
======================================================
SAMRAT BUILDTECH (INDIA) PVT. LTD. through its Director Manoj
Kumar @ Manoj,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2517 of 2025
======================================================
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
8/15
Deepak Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2793 of 2025
======================================================
Pawan Kumar Choubey
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2851 of 2025
======================================================
I.A. Infrastructure (JV),
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2853 of 2025
======================================================
Harshwardhan
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2897 of 2025
======================================================
Kunal Saroj
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
9/15
Civil Writ Jurisdiction Case No. 2989 of 2025
======================================================
M/s Swarajya Kumar Shandilya @ Swarajya Kumar Shandilya,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3007 of 2025
======================================================
Devendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3310 of 2025
======================================================
Pawan Kumar Choubey
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3320 of 2025
======================================================
Pawan Kumar Choubey
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3350 of 2025
======================================================
Avian Infrastructure
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
10/15
======================================================
with
Civil Writ Jurisdiction Case No. 3369 of 2025
======================================================
Intergen Energy Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3461 of 2025
======================================================
VC PROJECT and INFRA PVT. LTD
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3548 of 2025
======================================================
Ganesh Electrical Private Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3551 of 2025
======================================================
Aryabhat Techno Traders Private limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3557 of 2025
======================================================
Aryabhat Techno Traders Private Limited
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
11/15
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3560 of 2025
======================================================
M/s RK Salempur Construction Private Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3561 of 2025
======================================================
M/s RK Salempur Construction Private Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3619 of 2025
======================================================
Letz Build Engicon,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3626 of 2025
======================================================
Ganesh Electrical Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3888 of 2025
======================================================
Sanjay Kumar Rai
... ... Petitioner/s
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
12/15
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4035 of 2025
======================================================
Chauhan Security Services Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4181 of 2025
======================================================
Pawan Kumar Choubey
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 7514 of 2024)
For the Petitioner/s : Mr. Anubhav Khowala, Advocate
For the Respondent/s : Government Pleader (24)
(In Civil Writ Jurisdiction Case No. 17219 of 2022)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Mr.S. Raza Ahmad (Aag5)
(In Civil Writ Jurisdiction Case No. 4821 of 2024)
For the Petitioner/s : Mr.Pawan Kumar, Advocate
For the Respondent/s : Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 7930 of 2024)
For the Petitioner/s : Mr.Pawan Kumar, Advocate
For the Respondent/s : Addl. Advocate General 4
(In Civil Writ Jurisdiction Case No. 8044 of 2024)
For the Petitioner/s : Mr.Pawan Kumar, Advocate
For the Respondent/s : Addl. Advocate General (4)
(In Civil Writ Jurisdiction Case No. 15056 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Addl. Advocate General (9)
(In Civil Writ Jurisdiction Case No. 15329 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Government Pleader (2)
(In Civil Writ Jurisdiction Case No. 15350 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh
For the Respondent/s : Addl. Advocate General (4)
(In Civil Writ Jurisdiction Case No. 15644 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Addl. Advocate General 7
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
13/15
(In Civil Writ Jurisdiction Case No. 18056 of 2024)
For the Petitioner/s : Mr.Pravashankar Mishra, Advocate
For the Respondent/s : Advocate General
(In Civil Writ Jurisdiction Case No. 18238 of 2024)
For the Petitioner/s : Mr.Pravashankar Mishra, Advocate
For the Respondent/s : Advocate General
(In Civil Writ Jurisdiction Case No. 18462 of 2024)
For the Petitioner/s : Mr.Arun Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 18478 of 2024)
For the Petitioner/s : Mr.Pravashankar Mishra, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 18880 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 19105 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 19115 of 2024)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 19184 of 2024)
For the Petitioner/s : Mr.Pawan Kumar, Advocate
For the Respondent/s : Government Advocate (05)
(In Civil Writ Jurisdiction Case No. 64 of 2025)
For the Petitioner/s : Mr.Pawan Kumar, Advocate
For the Respondent/s : Government Advocate (11)
(In Civil Writ Jurisdiction Case No. 125 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Letters Patent Appeal No. 205 of 2025)
For the Appellant/s : Mr.Akash Chaturvedi (Ac To Sc 11)
For the Respondent/s :
(In Letters Patent Appeal No. 206 of 2025)
For the Appellant/s : Mr.Akash Chaturvedi, Advocate
For the Respondent/s :
(In Letters Patent Appeal No. 212 of 2025)
For the Appellant/s : Mr.Rewti Kant Raman (Ac To Sc 11)
For the Respondent/s :
(In Letters Patent Appeal No. 214 of 2025)
For the Appellant/s : Mr.Akash Chaturvedi (Ac To Sc 11)
For the Respondent/s :
(In Letters Patent Appeal No. 215 of 2025)
For the Appellant/s : Mr.Akash Chaturvedi (Ac To Sc 11)
For the Respondent/s :
(In Letters Patent Appeal No. 264 of 2025)
For the Appellant/s : Mr.Rewti Kant Raman ( Ac To Sc 11)
For the Respondent/s : Mr. Arun Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 889 of 2025)
For the Petitioner/s : Mr. Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 890 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 1383 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
14/15
(In Civil Writ Jurisdiction Case No. 1467 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel 11
(In Civil Writ Jurisdiction Case No. 1676 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2286 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2384 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2517 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2793 of 2025)
For the Petitioner/s : Mr.Dhananjay Kumar Tiwary, Advocate
For the Respondent/s : Addl. Advocate General (05)
(In Civil Writ Jurisdiction Case No. 2851 of 2025)
For the Petitioner/s : Mr.Manish Jha, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2853 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2897 of 2025)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 2989 of 2025)
For the Petitioner/s : Mr.Mayank Raj, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3007 of 2025)
For the Petitioner/s : Mr.Akash Raj, Advocate
For the Respondent/s : Addl. Advocate General (04)
(In Civil Writ Jurisdiction Case No. 3310 of 2025)
For the Petitioner/s : Mr. Dhananjay Kumar Tiwary, Advocate
For the Respondent/s : Additional Advocate General (5)
(In Civil Writ Jurisdiction Case No. 3320 of 2025)
For the Petitioner/s : Mr.Dhananjay Kumar Tiwary, Advocate
For the Respondent/s : Additional Advocate General (5)
(In Civil Writ Jurisdiction Case No. 3350 of 2025)
For the Petitioner/s : Mr.Manish Jha, Advocate
For the Respondent/s : Additional Advocate General (5)
(In Civil Writ Jurisdiction Case No. 3369 of 2025)
For the Petitioner/s : Mr.Manish Jha, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3461 of 2025)
For the Petitioner/s : Mr.Manish Jha, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3548 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (Sc 11)
(In Civil Writ Jurisdiction Case No. 3551 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3557 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
Patna High Court CWJC No.7514 of 2024(14) dt.13-05-2025
15/15
(In Civil Writ Jurisdiction Case No. 3560 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3561 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3619 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3626 of 2025)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 3888 of 2025)
For the Petitioner/s : Mr.Ranjeet Tiwary, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 4035 of 2025)
For the Petitioner/s : Mr.Prabhat Ranjan, Advocate
For the Respondent/s : Standing Counsel (11)
(In Civil Writ Jurisdiction Case No. 4181 of 2025)
For the Petitioner/s : Mr.Dhananjay Kumar Tiwary, Advocate
For the Respondent/s : Additional Advocate General (5)
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
14 13-05-2025Let all these matters come up for consideration on 24.06.2025.
(Ashutosh Kumar, ACJ) ( Partha Sarthy, J) Bibhash/Rajesh U