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State of Odisha - Section

Section 283 in Grama Panchayats Rules, 1968

283.

The Panchayat Samiti shall compile the annual administration report submitted by respective Grama Panchayats and submit the consolidated report to the [Sub-Collector] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] by the 15th of June.