Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] Madras Presidency - Section Section 7 in Madras Estates Land Act, 1908 7. Reservation of mining rights. - Nothing in this Act shall affect any rights of a landholder to make a reservation of mining rights on admitting any person to possession of ryoti land.
