Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Union of India - Section Section 54 in The Representation of the People Act, 1951 54. Special procedure at elections in constituencies where seats are reserved for Scheduled Castes or Scheduled Tribes.— Rep. by the Representation of the People (Amendment) Act, 1961 (40 of 1961), sec. 12 (w.e.f. 20-9-1961).
