Madras High Court
Kovai District Aavin Ministerial vs The Commissioner on 5 March, 2020
Author: T.Raja
Bench: T.Raja
W.P.No.13220 of 2005
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.03.2020
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
W.P.No.13220 of 2005
1. Kovai District Aavin Ministerial
Staff Association
(Reg.No.987/CBE/97) represented
by its President
No.99, Lawley Road
Coimbatore 641 002
2. P.Devaraj .. Petitioners
-vs-
1. The Commissioner
Milk Production and Dairy Development
Madhavaram Milk Colony
Chennai 600 051
2. The Special Officer
The Coimbatore District Milk Producers
Union Limited
Pachapalayam, Coimbatore 641 010
3. The Managing Director
The Coimbatore District Milk Producers
Union Limited
Pachapalayam, Coimbatore 641 010 .. Respondents
1/4
http://www.judis.nic.in
W.P.No.13220 of 2005
Petition under Article 226 of the Constitution of India, praying to
issue a Writ of Certiorarified Mandamus, calling for the records relating to
the Letter Na.Ka.No.12140/2004/N.3 dated 18.02.2005 issued by the first
respondent Commissioner read with the order Na.Ka.No.2577/Nir./
Pa.Aa/2004 dated 1.3.2005 issued by the third respondent and quash the
same as being illegal, arbitrary and unconstitutional and consequently direct
the respondents to grant the benefit of enhanced dearness allowance at the
rate of 55% of basic pay to the employees of the third respondent Milk
Producers Union with effect from 1.2.2004.
For Petitioners :: Mr.V.Govardhanan
For Respondents :: Mrs.T.Girija
Additional Government Pleader
for R1 & 2
Mr.P.Narayanamoorthy for R3
ORDER
Mr.V.Govardhanan, learned counsel appearing for the petitioners, placing on record the letter dated 2.3.2020, stated that since the petitioner-
employees have already retired from service, they are no longer interested in the subject matter of the writ petition. Therefore, he requested this Court to permit him to withdraw the writ petition.
2. Recording the letter dated 2.3.2020 and accepting the request made by the learned counsel appearing for the petitioners to withdraw the writ 2/4 http://www.judis.nic.in W.P.No.13220 of 2005 petition, this writ petition is dismissed as withdrawn. Consequently, W.P.M.P.No.14466 of 2005 is also dismissed. No costs.
Speaking/Non speaking order 05.03.2020 Index : yes/no Internet : yes/no ss To
1. The Commissioner Milk Production and Dairy Development Madhavaram Milk Colony Chennai 600 051
2. The Special Officer The Coimbatore District Milk Producers Union Limited Pachapalayam Coimbatore 641 010
3. The Managing Director The Coimbatore District Milk Producers Union Limited Pachapalayam Coimbatore 641 010 3/4 http://www.judis.nic.in W.P.No.13220 of 2005 T.RAJA, J.
ss W.P.No.13220 of 2005 05.03.2020 4/4 http://www.judis.nic.in