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[Cites 0, Cited by 0] [Section 2(52)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(52)(b) in Code on Social Security, 2020

(b)in the case of a company, any one of the directors, except any independent director within the meaning of sub-section (6) of section 149 of the Companies Act, 201318 of 2013;