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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)the date for the scrutiny of nomination which shall be [the day immediately following] [Substituted by Act IX of 1966, for 'as the Election Commissioner may direct'.] the last date for making nominations, or if that day is a public holiday, the next succeeding day which is not a public holiday;