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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(12) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(12)boating. - The rates will be determined by the concerned Director/Conservator of Forests. Trained boatmen, life guards and life jackets will be compulsory for providing this facility.