Punjab-Haryana High Court
Neeraj Kathpal And Others vs State Of Haryana And Others on 24 April, 2012
Bench: Hemant Gupta, A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No. 1975 of 2011
Date of decision:- 24.04.2012
Neeraj Kathpal and others
....Petitioners
Vs.
State of Haryana and others
....Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE A.N. JINDAL
Present: None for the petitioners.
Ms. Shubhra Singh, DAG, Haryana,
for respondent Nos.1 to 3.
Mr. Sudhir Mittal, Advocate,
for respondent No.4.
*****
HEMANT GUPTA, J. (Oral)
For order, see Civil Writ Petition No.17397 of 2010 titled as 'Rajinder Kumar Rawal and others Vs. State of Haryana and others'.
(HEMANT GUPTA)
JUDGE
(A.N. JINDAL)
April 24, 2012 JUDGE
ajp