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State of Jammu-Kashmir - Section

Section 61 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

61. Uniform and plain clothes.

(1)All members of the Force shall be in possession of uniform and shall invariably wear it as hereinafter provided except when specially deployed on plain clothes work for particular assignment.
(2)Mufti shall be worn when off-duty.
(3)No superior officer or enrolled members of the Force shall appear at any time dressed partly in uniform and partly in plain clothes while on duty.