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Himachal Pradesh High Court

Ram Lal & Anr. vs . Narender Pal on 22 August, 2023

Author: Virender Singh

Bench: Virender Singh

Ram Lal & anr. Vs. Narender Pal RSA No. 31 of 2015 .

22.8.2023 Present: Mr. Prantap Sharma, Advocate vice Mr. Subhash Sharma, Advocate, for the appellants.

Mr. Arun Kaushal, Advocate, for the respondent.

Time sought to move an appropriate of application for bringing on record the legal representatives of deceased appellant, Ram Lal.

rt Needful be done within three weeks. List on 19.9.2023.

(Virender Singh) Judge August 22, 2023 (kalpana) ::: Downloaded on - 22/08/2023 20:37:38 :::CIS