Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441A] [Entire Act] Union of India - Subsection Section 441A(4) in The Companies Act, 1956 (4)The Central Government may, by rules made in this behalf, specify the manner in which the cess shall be paid under sub-section (2).