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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(i) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(i)payment of any other expenses not specified in any of the preceding clauses declared by the Executive Council to be the expense for the purposes of the University.