- The Superintendent shall keep, or cause to be kept, the following records -(1)a register of prisoners admitted;(2)a book showing when each prisoner is to be released;(3)a punishment-book for the entry of the punishments inflicted on prisoners for prison-offences;(4)a visitors' book for the entry of any observations made by the visitors touching any matters connected with the administration of the prison;(5)a record of the money and other articles taken from prisoners;And all such other records as may be prescribed by rules under Section 59 or Section 60.
