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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(2)(g) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(g)prohibit the closing up or obstructing of the bank of any river used for the transit of timber or other forest produce and throwing of grass, brushwood, branches or leaves into any such river or any act which may cause such river to be closed or obstructed;