Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 13 in Kerala Survey and Boundaries Rules, 1964 13. Cost of renewal and repair of survey marks. - The cost of renewing a missing stone or repairing a stone shall be according to sub -rule (b) to (d) of rule 85.
