Gauhati High Court
The Central Bureau Of Investigation vs Nawajyoti Sharma And 3 Ors on 15 December, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/7
GAHC010028352021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/440/2021
THE CENTRAL BUREAU OF INVESTIGATION
THROUGH THE SUPERINTENDENT OF POLICE, SHILLONG, MEGHALAYA.
VERSUS
NAWAJYOTI SHARMA AND 3 ORS.
S/O. LATE DR. P.K. SHARMA, R/O. H/NO. 4, SEWALI PATH, SOUTH BYE
LANE NO. 2, HATIGAON ROAD, GHY- 38, DIST. KAMRUP (M), ASSAM
2:THE STATE OF ASSAM
REP. BY THE PUBLIC PROSECUTOR
GOVT. OF ASAM
DISPUR
GUWAHATI- 781006.
3:THE NORTH EASTERN COUNCIL
NONGRIMBAH
SHILLONG
MEGHALAYA- 793014
Advocate for the Petitioner : SC, CBI
Advocate for the Respondent : MR. A M BORA
Linked Case : I.A.(Civil)/480/2021
Page No.# 2/7
THE CENTRAL BUREAU OF INVESTIGATION
THROUGH THE SUPTT. OF POLICE
SHILLONG
MEGHALAYA
VERSUS
HITESH BARUAH AND 2 ORS.
S/O. LATE PRAFULLA CHARAN BARUAH
R/O. H/NO.28
SARUMATARIA
PRABHU NIWAS
DISPUR
GHY- 06
2:THE UNION OF INDIA
REP. BY THE DY. SECRETARY
MINISTRY OF PERSONNEL
PENSION AND PUBLIC GRIEVANCES
NEW DELHI-110001.
3:THE STATE OF ASSAM
REP. BY PP
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
------------
Advocate for : SC
CBI
Advocate for : MR. K N CHOUDHURY appearing for HITESH BARUAH AND 2
ORS.
Linked Case : W.P.(Crl.)/8/2018
NAWAJYOTI SHARMA
S/O LATE DR. P.K. SHARMA
R/O HOUSE NO. 4
SEWALI PATH
SOUTH BYE LANE NO. 2
HATIGAON ROAD
GUWAHATI
Page No.# 3/7
PIN -781038
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE CENTRAL BUREAU OF INVESTIGATION AND 3 ORS.
THROUGH THE SUPERINTENDENT OF POLICE
SHILLONG
MEGHALAYA.
2:THE UNION OF INDIA
REP. BY THE DEPUTY SECRETARY
MINISTRY OF PERSONNEL
PENSION AND PUBLIC GRIEVANCES
NEW DELHI-110001.
3:THE STATE OF ASSAM
REP. BY THE PUBLIC PROSECUTOR
GOVT. OF ASAM
DISPUR
GUWAHATI- 781006.
4:THE NORTH EASTERN COUNCIL
NONGRIMBAH
SHILLONG
MEGHALAYA- 793014.
------------
Advocate for : MR. A M BORA
Advocate for : ASSTT.S.G.I. appearing for THE CENTRAL BUREAU OF
INVESTIGATION AND 3 ORS.
Linked Case : I.A.(Civil)/441/2021
THE CENTRAL BUREAU OF INVESTIGATION
THROUGH THE SUPERINTENDENT OF POLICE
SHILLONG
MEGHALAYA
VERSUS
NAWAJYOTI SHARMA AND 3 ORS.
Page No.# 4/7
S/O. LATE DR. P.K. SHARMA
R/O. H/NO. 4
SEWALI PATH
SOUTH BYE LANE NO. 2
HATIGAON ROAD
GHY- 38
DIST. KAMRUP (M)
ASSAM
2:THE STATE OF ASSAM
REP. BY THE PUBLIC PROSECUTOR
GOVT. OF ASAM
DISPUR
GUWAHATI- 781006.
3:THE NORTH EASTERN COUNCIL
NONGRIMBAH
SHILLONG
MEGHALAYA- 793014.
------------
Advocate for : SC
CBI
Advocate for : MR. A M BORA appearing for NAWAJYOTI SHARMA AND 3 ORS.
Linked Case : I.A.(Civil)/481/2021
THE CENTRAL BUREAU OF INVESTIGATION
THROUGH THE SUPTT. OF POLICE
SHILLONG
MEGHALAYA
VERSUS
HITESH BARUAH AND 2 ORS.
S/O. LATE PRAFULLA CHARAN BARUAH
R/O. H/NO.28
SARUMATARIA
PRABHU NIWAS
DISPUR
GHY- 06
2:THE UNION OF INDIA
Page No.# 5/7
REP. BY THE DY. SECRETARY
MINISTRY OF PERSONNEL
PENSION AND PUBLIC GRIEVANCES
NEW DELHI-110001.
3:THE STATE OF ASSAM
REP. BY PP
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
------------
Advocate for : SC
CBI
Advocate for : MR. K N CHOUDHURY appearing for HITESH BARUAH AND 2
ORS.
Linked Case : W.P.(Crl.)/6/2018
HITESH BARUAH
S/O. LT. PRAFULLA CHARAN BARUAH
R/O. PRABHU NIWAS
H.NO.-28
SARUMATARIA
DISPUR
GUWAHATI-06.
VERSUS
THE CENTRAL BUREAU OF INVESTIGATION AND 2 ORS.
THROUGH THE SUPERINTENDENT OF POLICE
SHILLONG
MEGHALAYA.
2:THE UNION OF INDIA
REP. BY THE DY. SECRETARY
MINISTRY OF PERSONNEL
PENSION AND PUBLIC GRIEVANCES
NEW DELHI-110001.
3:THE STATE OF ASSAM
REP. BY PP
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
Page No.# 6/7
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
CBI appearing for THE CENTRAL BUREAU OF INVESTIGATION AND 2 ORS.
Linked Case : I.A.(Civil)/4069/2018
DR. HITESH BARUAH
S/O- LATE PRAFULLA CHARAN BARUAH
R/O- PRABHU NIWAS
HOUSE NO. 28
SARUMATARIA
DISPUR
GUWAHATI-6
VERSUS
THE CENTRAL BUREAU OF INVESTIGATION AND 2 ORS.
(CBI)
2:THE UNION OF INDIA
REP. BY THE DEPUTY SECRETARY
MINISTRY OF PERSONNEL
PENSION AND PUBLIC GRIEVANCES
NEW DELHI- 110001
3:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
HEALTH AND FAMILY WELFARE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI- 781006
------------
Advocate for : MR. M MAHANTA
Advocate for : SC
CBI appearing for THE CENTRAL BUREAU OF INVESTIGATION AND 2 ORS.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 15.12.2021 Page No.# 7/7 On the prayer for adjournment made on behalf of ASGI, which is not objected to by Mr. R.J Das, list the matter after 2 (two) weeks.
JUDGE Comparing Assistant