Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(x)"LPG facilities" means a group of one or more units or facilities i.e. unloading or loading, storage, pumps, compressors, bottling, receipt or dispatch through pipelines and like other facilities and associated systems like utilities, fire water storage and fire water network, control room, administration service buildings, stores and like other associated system;