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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(d) in The Punjab Co-operative Land Mortgage Banks Act, 1957

(d)"Mortgage Bank" means a Primary Land Mortgage Bank or State Bank registered or deemed to be registered under the [Punjab Co-operative Societies Act, 1954,] [Now Punjab Co-operative Societies Act, 1961.]