Section 9(2)(a) in The Cost And Works Accountants Act, 1959

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Union of India - Subsection

Section 9(2)(a) in The Cost And Works Accountants Act, 1959

(a)not more than fifteen persons elected by the members of the Institute, from amongst the fellows of the Institute chosen in such manner and from such regional constituencies as may be specified:

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Union of India - Subsection

Section 9(2)(a) in The Cost And Works Accountants Act, 1959