Delhi High Court - Orders
Essel Lucknow Raebareli Toll Roads Ltd vs National Highways Authority Of India & ... on 13 October, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 551/2025, CM APPL. 2498/2025
ESSEL LUCKNOW RAEBARELI TOLL ROADS LTD.
.....Petitioner
Through: Mr. Kanu Agrawal, Ms. Samapika
Biswal, Ms. Soumya Sannidhanam
and Mr. Gaurav Vats, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
.....Respondent
Through: Mr. Ankur Mittal, Mr. Abhay Gupta
and Mr. Ankur Saboo, Advs. for
NHAI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 13.10.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 21.01.2026.
BY ORDER COURT MASTER OCTOBER 13, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 21:53:30