Section 44 in The Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007
44. Execution file.
- The execution file shall contain the following items, namely,-(a). index;(b). the order sheet;(c). the execution application;(d). all processes and other papers connected with such execution proceedings;(e). transmission of order to civil court, if ordered; and(f). result of execution;
