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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(4)Enlistment forms of regular candidate must reach the Council by 31st December of the year of admission:Provided that the Council may accept enlistment Form with prescribed fee and fine till the end of first academic year:Provided, further that the Chairman in special circumstances to be prescribed by the Council may extend the date of enlistment.