Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 167] [Entire Act]

State of Punjab - Subsection

Section 167(2) in The Punjab Municipal Act, 1999

(2)In the event of failure of the Municipal Corporation or the Class 'A' Municipal Council to constitute a new Municipal Accounts Committee, before the expiry of the term of the previous Municipal Accounts Committee, the Government shall constitute the new Municipal Accounts Committee.