Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] Union of India - Subsection Section 20(2)(b) in The Carriage By Road Act, 2007 (b)the other conditions of eligibility which are required to be fulfilled by an applicant under clause (d) of sub-section (4) of section 4;