Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(5)(vi) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (vi)such other functions of like nature as may be entrusted to the Board by the Government.