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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(3)(i) in The M.P. Bhiksha Vritti Nivaran Adhiniyam, 1973

(i)tender advice as regards management to any Certified Institution through the Chief Inspector or such other officer as the State Government may specify;