Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in Notifications under Motor Vehicles Act and Rules 11. The external projection on allmotor vehicles other than three wheeler of engine capacity less than 500 cc andmotor cycles shall be accordance with IS 3942 : 1994.
