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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(2) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(2)If practicable the connection shall be made at an existing Junction in the sewer and if this is not made, there shall be an intercepting manhole before the connection.Storm Water