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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Sikkim - Subsection

Section 46(1)(b) in Sikkim Co-Operative Societies Act, 1955

(b)if such debt or demand is due in respect of the supply of or any loan for the purchase, of cattle, agricultural implements or warehouses for the storage of agricultural produce-in the manner and a the extent aforesaid upon the crops or agricultural produce of such member, past member or belonging to the estate of such deceased member and also upon the cattle, agricultural implements' of warehouse thus 'supplied or purchased wholly or in part from any such loan;