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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Bharat - Subsection

Section 72(2)(b) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(b)the form of application under sub-section (2) of Section 4 and the manner of signing, verification and presentation thereof,