Allahabad High Court
Ramesh Chander Gupta vs Deepak Aggarwal, Collector on 6 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 7 of 2010 Petitioner :- Ramesh Chander Gupta Respondent :- Deepak Aggarwal, Collector Petitioner Counsel :- H.S. SriVastaV,Rajesh Kumar Hon'ble Vikram Nath.J.
Learned counsel for the applicant states that this contempt application may be dismissed as withdrawn with liberty to file fresh application. Contempt application is accordingly dismissed with liberty as prayed. Order Date :- 6.1.2010 SS