Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in Bihar Urban Local Body (Community Participation) Rules, 2013 9. Recall of Area Sabha Representative. - An Area Sabha Representative may be recalled in the manner prescribed for the recall of Council under Section 17 of the Bihar Municipal Act, 2007
