Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(c) in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 (c)if the address of such person is known to the Controller or the Appellate Authority by sending to him by registered post acknowledgment due; or
