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State of Madhya Pradesh - Section

Section 44 in The M.P. Homoeopathy Council (General) Rules, 1976

44.

Upon the occurrence of any vacancy in the office of the President or Vice-President, a new President or Vice-President shall be elected or appointed in the manner provided by the rules above, and any President or Vice-President so elected or appointed shall continue in office for the unexpired term of his predecessor.