Section 7(1)(a) in The National Green Tribunal (Manner of Appointment of Judicial and Expert Members, Salaries, Allowances and other Terms and Conditions of Service of Chairperson and other Members and Procedure for Inquiry) Rules, 2010

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(a)The Chairperson shall be entitled to amorality salary and to such allowances as are admissible to a sitting judge of the Supreme Court;

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