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Supreme Court - Daily Orders

Tamil Nadu Pvt. Professional Colleges ... vs Union Of India . on 8 July, 2016

Bench: V. Gopala Gowda, Adarsh Kumar Goel

  ITEM NO.9                               COURT NO.8                     SECTION X

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

  Writ Petition(s)(Civil)                  No(s).   324/2016

  TAMIL NADU PVT. PROFESSIONAL COLLEGES
  ASSOCIATION- HEALTH SCIENCES TNPPCA
  (HS) THROUGH ITS SECRETARY                                                  Petitioner(s)

                                                    VERSUS

  UNION OF INDIA & ORS.                                                    Respondent(s)

  (with appln. (s) for ex-parte stay and office report)

  Date : 08/07/2016 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE V. GOPALA GOWDA
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)                    Mr. V. Balaji, Adv.
                                       Ms.Astha Tyagi,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Learned counsel for the petitioner seeks leave to withdraw the writ petition. Permission granted. Accordingly, the writ petition is dismissed as withdrawn.



                         (VINOD KUMAR JHA)                              (SUMAN JAIN)
                            COURT MASTER                                COURT MASTER
Signature Not Verified

Digitally signed by
VINOD KUMAR
Date: 2016.07.09
13:16:27 IST
Reason: