Supreme Court - Daily Orders
Tamil Nadu Pvt. Professional Colleges ... vs Union Of India . on 8 July, 2016
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.9 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 324/2016
TAMIL NADU PVT. PROFESSIONAL COLLEGES
ASSOCIATION- HEALTH SCIENCES TNPPCA
(HS) THROUGH ITS SECRETARY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for ex-parte stay and office report)
Date : 08/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. V. Balaji, Adv.
Ms.Astha Tyagi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the writ petition. Permission granted. Accordingly, the writ petition is dismissed as withdrawn.
(VINOD KUMAR JHA) (SUMAN JAIN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VINOD KUMAR
Date: 2016.07.09
13:16:27 IST
Reason: