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[Cites 0, Cited by 0] [Section 6AAE(7)] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(7)(e) in Income Tax Rules, 1962

(e)activities of the agricultural extension project are not being carried out in accordance with the relevant provisions of the Act or the rules or the conditions subject to which the notification was issued, he may, after making appropriate inquires, furnish a report on the circumstances referred to in clauses (a) to (e) to the CBDT for appropriate action as per the provisions of sub-rule (11) of rule 6AAD.