Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act] State of Uttar Pradesh - Subsection Section 136(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)the Corporation shall consider the report and the suggestions and may reject the project or may approve it either in its entirety or subject to modifications.