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State of Arunachal Pradesh - Section

Section 6 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

6. Power of affiliation.

- The University shall have power to affiliate or collaborate with any other college or university, research institution, industry association, professional association or any other organization, in India or overseas, or conceptualize, design and develop specific educational and research programs, training programs and exchange programs for students, faculty members and others or otherwise admit to its privileges to any other institutions.