Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(1)(iii) in Himachal Pradesh Co-Operative Societies Rules, 1971

(iii)guarantee the payment of the principal or debentures issued by a society; or interest thereon, or both; or