Bombay High Court
Surinder Singh Tola Singh Banga vs Nanda Prakash Kukreja And Ors on 4 February, 2026
Author: Amit Borkar
Bench: Amit Borkar
29-IA-11623-25+.doc
Sayali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SAYALI
DEEPAK INTERIM APPLICATION NO. 11623 OF 2025
UPASANI
Digitally signed by
IN
SAYALI DEEPAK
UPASANI WRIT PETITION NO. 5048 OF 2023
Date: 2026.02.04
17:52:29 +0530
Surinder Singh Tola Singh Banga and
Others ... Applicants
In the matter between
Nanda Prakash Kukreja Petitioner
V/s.
Nanda Prakash Kukreja and Others ... Respondents
Ms. Swati Sawant i/b S. K. Legal Associates,
Applicant.
Mr. Mritunjay Barai with Dushyant Lilani, for
Petitioner.
Mr. Prasad Kulkarni, for Respondent No. 1.
CORAM : AMIT BORKAR, J.
DATED : FEBRUARY 04, 2026
P.C.:
1. Since the applicants have purchased the flat in question during the pendency of the petition, they are permitted to be added as petitioner in the petition.
2. Cause title be amended accordingly.
3. List the petition on 10th February, 2026.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 04/02/2026 ::: Downloaded on - 04/02/2026 20:52:14 :::