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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 105(5) in Arunachal Pradesh Panchayat Raj Act, 1997

(5)The powers, functions and duties of Returning Officers, Presiding Officers, and Polling Officers and the procedure for holding elections including the declaration of results shall be such as may be prescribed.