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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(33) in Sikkim Urban and Regional Planning and Development Act, 1998

(33)"Projects and schemes" means plans conceived within the framework approved perspective plan, development plan or the annual plan of the development area containing detailed working layouts with all supporting infrastructure and documents including cost of development, source of finance and recovery instruments for their execution;