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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(3) in Jawaharlal Nehru Technological Universities Act, 2008

(3)The Council may direct the amendment in such manner as it may specify, of any regulation made under this section or the annulment of any resolution made thereunder by itself or by the Academic Senate.