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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Southern State (Regulation of Export of Rice) Order, 1964

(d)"State Government: in relation to the export of rice -
(i)from any place within a State, means the Government of that State;
(ii)from any place within any part of the Union Territory of Pondicherry, means the Lieutenant-Governor of that territory.