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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(3) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(3)"Director" means the Director and includes the "Managing Director" of the Madhya Pradesh State Agricultural Marketing Board appointed under the Act;