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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(4)(c) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(c)to award salary to the officer or teacher concerned after deducting there from such income which such officer or teacher might have otherwise derived during his suspension, removal, dismissal or termination from service.